Sushil Joshua Robinson vs The State Of U.P Thru Secy., Home ...
2015 Latest Caselaw 4444 ALL

Citation : 2015 Latest Caselaw 4444 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Sushil Joshua Robinson vs The State Of U.P Thru Secy., Home ... on 23 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 446 of 2014
 

 
Applicant :- Sushil Joshua Robinson
 
Opposite Party :- The State Of U.P Thru Secy., Home Lucknow And Anr.
 
Counsel for Applicant :- Amarjeet Singh Rakhra
 
Counsel for Opposite Party :- Govt. Advocate,In Person[Manju Sree]
 

 
Hon'ble Bala Krishna Narayana,J.

As jointly prayed, list this case on 08.12.2015.

Interim order granted earlier shall remain operative till the next date of listing.

Order Date :- 23.11.2015

Faridul

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