Ram Prasad vs State Of U.P. Through Secy. Forest ...
2015 Latest Caselaw 4434 ALL

Citation : 2015 Latest Caselaw 4434 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Ram Prasad vs State Of U.P. Through Secy. Forest ... on 20 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3470 of 2003
 

 
Petitioner :- Ram Prasad
 
Respondent :- State Of U.P. Through Secy. Forest Deptt. Of U.P. Govt. And
 
Counsel for Petitioner :- Sanjay Misra,Hanumant Yadav,Vidya Bhushan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Hanumant Yadav, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 20.11.2015

Arvind

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