M/S Brijesh Kumar & Others vs Commissioner Trade Tax
2015 Latest Caselaw 4430 ALL

Citation : 2015 Latest Caselaw 4430 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

M/S Brijesh Kumar & Others vs Commissioner Trade Tax on 20 November, 2015

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SALES/TRADE TAX REVISION No. - 966 of 2004
 

 
Applicant :- M/S Brijesh Kumar & Others
 
Opposite Party :- Commissioner Trade Tax
 
Counsel for Applicant :- M.Manglik,Santosh Mishra
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

In Ref. Civil Misc.Restoration Application No. 364041 of 2011.

The case is passed over on the illness slip of Sri Santosh Mishra, Advocate.

Let the matter be listed on 04.12.2015, peremptorily.

Order Date :- 20.11.2015

Download the LatestLaws.com Mobile App