Poonam Sharma vs State Of U P Thr.Director ...
2015 Latest Caselaw 4423 ALL

Citation : 2015 Latest Caselaw 4423 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Poonam Sharma vs State Of U P Thr.Director ... on 20 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1656 of 2009
 

 
Petitioner :- Poonam Sharma
 
Respondent :- State Of U P Thr.Director Secon.Education U P Lko.
 
Counsel for Petitioner :- R S Tomar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List alongwith the record of writ petition no. 5673 (SS) of 2008 at an early date.

Order Date :- 20.11.2015

MH/-

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