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Gauri Agarwal Thru Her Father Sri ... vs State Of U.P.Thru ...
2015 Latest Caselaw 4422 ALL

Citation : 2015 Latest Caselaw 4422 ALL
Judgement Date : 20 November, 2015

Allahabad High Court
Gauri Agarwal Thru Her Father Sri ... vs State Of U.P.Thru ... on 20 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 374 of 2015
 

 
Petitioner :- Gauri Agarwal Thru Her Father Sri Kunal Agarwal
 
Respondent :- State Of U.P.Thru Prin.Secy.(Home) Govt.Of U.P.Lko.& Ors.
 
Counsel for Petitioner :- Savita Jain
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A has accepted notice on behalf of the opposite party nos. 1 to 3.

Issue notice to the opposite parties no. 4 to 6 returnable at an early date.

List after service of notice upon the opposite parties no. 4 to 6.

Order Date :- 20.11.2015

A.

 

 

 
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