Arun Kumar Singh vs State Of U.P. & Others
2015 Latest Caselaw 4421 ALL

Citation : 2015 Latest Caselaw 4421 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Arun Kumar Singh vs State Of U.P. & Others on 20 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3689 of 1996
 

 
Petitioner :- Arun Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.K.Kalia,Devki Verma,S.C. Srivastava,S.C.Kashish,V.K. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri S.C.Srivastava, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 20.11.2015

Arvind

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