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Smt. Parvesh Tomar Thru Her ... vs State Of U.P.Thru ...
2015 Latest Caselaw 4420 ALL

Citation : 2015 Latest Caselaw 4420 ALL
Judgement Date : 20 November, 2015

Allahabad High Court
Smt. Parvesh Tomar Thru Her ... vs State Of U.P.Thru ... on 20 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 336 of 2015
 

 
Petitioner :- Smt. Parvesh Tomar Thru Her Husband Sri Durgesh Gupta
 
Respondent :- State Of U.P.Thru Prin.Secy.(Home) Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Sunil Kumar Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner prays for and is granted one week further time to take step in compliance of the order dated 15.10.2015.

List thereafter.

Order Date :- 20.11.2015

A.

 

 

 
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