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Dayal Singh vs D.D.C. And Other
2015 Latest Caselaw 4419 ALL

Citation : 2015 Latest Caselaw 4419 ALL
Judgement Date : 20 November, 2015

Allahabad High Court
Dayal Singh vs D.D.C. And Other on 20 November, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Civil Misc. Delay Condonation Application No. 377872 of 2014
 
IN
 
Case :- WRIT - B No. - 18853 of 1991
 

 
Petitioner :- Dayal Singh
 
Respondent :- D.D.C. And Other
 
Counsel for Petitioner :- V.D. Ojha
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents.

Steps for service be taken within a week.

List after service of notice.

Order Date :- 20.11.2015

Lbm/-

 

 

 
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