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Sunder Lal vs State Of U.P.Thr.Secy ...
2015 Latest Caselaw 4417 ALL

Citation : 2015 Latest Caselaw 4417 ALL
Judgement Date : 20 November, 2015

Allahabad High Court
Sunder Lal vs State Of U.P.Thr.Secy ... on 20 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6710 of 2007
 

 
Petitioner :- Sunder Lal
 
Respondent :- State Of U.P.Thr.Secy Cooperative And 4 Ors.
 
Counsel for Petitioner :- Savitra Vardhan Singh,Jay Narain Mishra,S.K.Misra,Sandeep Kumar Rawat
 
Counsel for Respondent :- C.C.C,A.R.Khan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri A.R.Khan is reported to be on sanctioned leave.

The case is adjourned.

List in the next month.

Order Date :- 20.11.2015

MH/-

 

 

 
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