Ashok Kumar Dwivedi vs State Of U.P.Through Its ...
2015 Latest Caselaw 4416 ALL

Citation : 2015 Latest Caselaw 4416 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Ashok Kumar Dwivedi vs State Of U.P.Through Its ... on 20 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5009 of 2010
 

 
Petitioner :- Ashok Kumar Dwivedi
 
Respondent :- State Of U.P.Through Its Secy.Dept.Of Law Lucknow And Others
 
Counsel for Petitioner :- Ramesh Chandra
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Manish Kumar,P.K.Agarwal
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request made on behalf of Sri Gaurav Mehrotra, the case is adjourned.

List again.

Order Date :- 20.11.2015

MH/-

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