Bal Kishore Maurya vs State Of U.P. Through Secy.
2015 Latest Caselaw 4411 ALL

Citation : 2015 Latest Caselaw 4411 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Bal Kishore Maurya vs State Of U.P. Through Secy. on 20 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2457 of 1998
 

 
Petitioner :- Bal Kishore Maurya
 
Respondent :- State Of U.P. Through Secy.
 
Counsel for Petitioner :- K.P. Singh,Jai Pal Singh,Nakul Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Nakul Dubey, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 20.11.2015

Arvind

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