Sri Bashishta Misra vs State Of U.P.Through Its ...
2015 Latest Caselaw 4405 ALL

Citation : 2015 Latest Caselaw 4405 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Sri Bashishta Misra vs State Of U.P.Through Its ... on 20 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1312 of 2003
 

 
Petitioner :- Sri Bashishta Misra
 
Respondent :- State Of U.P.Through Its Secy.Director Of Information
 
Counsel for Petitioner :- B.S.Bartwal,R.C. Bajpai,Sandeep Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Adjourned at the request of the petitioner's Counsel.

List after a month.

Order Date :- 20.11.2015

MH/-

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