Badruddin vs State Of U.P.
2015 Latest Caselaw 4402 ALL

Citation : 2015 Latest Caselaw 4402 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Badruddin vs State Of U.P. on 20 November, 2015

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41384 of 2015
 

 
Applicant :- Badruddin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shravan Kumar Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Manoj Misra,J.

Put up as fresh on 27.11.2015. Learned A.G.A. to obtain complete instructions.

Order Date :- 20.11.2015

A.K.Verma

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