Krishna Dev Dubey vs The State Of U.P.Through The ...
2015 Latest Caselaw 4401 ALL

Citation : 2015 Latest Caselaw 4401 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Krishna Dev Dubey vs The State Of U.P.Through The ... on 20 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2152 of 2001
 

 
Petitioner :- Krishna Dev Dubey
 
Respondent :- The State Of U.P.Through The Secy.Board Of Revenue And 5 Ors
 
Counsel for Petitioner :- V.S.Tripathi,Mohd. Abid Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted four weeks' and no more time to ensure the compliance of the order dated 18.9.2015.

List thereafter.

Order Date :- 20.11.2015

Arvind

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