Vidya Devi And Others vs Brij Nandan And Others
2015 Latest Caselaw 4393 ALL

Citation : 2015 Latest Caselaw 4393 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Vidya Devi And Others vs Brij Nandan And Others on 20 November, 2015

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- SECOND APPEAL No. - 74 of 1993
 

 
Appellant :- Vidya Devi And Others
 
Respondent :- Brij Nandan And Others
 
Counsel for Appellant :- R.N.Tilhari,Mohd. Alam,U C Vishwakarma
 
Counsel for Respondent :- S.Mirza,Manjusha Kapil
 

 
Hon'ble Aditya Nath Mittal,J.

List has been revised.

None appeared on behalf of the appellants to press this appeal.

The appeal is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 20.11.2015

VNP/-

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