Arti And Ors. vs Smt.Sushila Alias Khillo And Ors.
2015 Latest Caselaw 4392 ALL

Citation : 2015 Latest Caselaw 4392 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Arti And Ors. vs Smt.Sushila Alias Khillo And Ors. on 20 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 344 of 2015
 

 
Petitioner :- Arti And Ors.
 
Respondent :- Smt.Sushila Alias Khillo And Ors.
 
Counsel for Petitioner :- Himanshu Raghave,Samrendra Nath Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Baljeet Singh, Advocate has filed vakalatnama on behalf of the opposite party no. 2 be taken on record.

Learned counsel for the opposite party no. 2 prays for and is granted two weeks time to file counter affidavit.

List thereafter.

Order Date :- 20.11.2015

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