Krishna Gopal S/O M.L. Agrawal vs U.P. State Food & Essential ...
2015 Latest Caselaw 4389 ALL

Citation : 2015 Latest Caselaw 4389 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Krishna Gopal S/O M.L. Agrawal vs U.P. State Food & Essential ... on 20 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3058 of 2009
 

 
Petitioner :- Krishna Gopal S/O M.L. Agrawal
 
Respondent :- U.P. State Food & Essential Commodities Corp. Ltd. & Ors.
 
Counsel for Petitioner :- M.L. Agrawal,Akhilesh Mishra,Hemendra Kumar Rai,Rajendra Prasad,Sanjay Jaiswal
 
Counsel for Respondent :- C.S.C.,Anil Saran
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri M.L.Agarwal, learned Counsel for the petitioner is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 20.11.2015

Arvind

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