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Shrawan Yadav vs State Of U.P.
2015 Latest Caselaw 4386 ALL

Citation : 2015 Latest Caselaw 4386 ALL
Judgement Date : 20 November, 2015

Allahabad High Court
Shrawan Yadav vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5197 of 2015
 

 
Applicant :- Shrawan Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar,T.N. Shukla,Vishwa Nath Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Case called out. No one is present on behalf of the applicant and no objection certificate has been filed by the applicant.

Applicant may submit no objection certificate from the previous counsel for the applicant.

List thereafter.

Order Date :- 20.11.2015

A.

 

 

 
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