Citation : 2015 Latest Caselaw 4385 ALL
Judgement Date : 20 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1696 of 2014 Applicant :- Awadhesh Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Alok Kumar Srivastava,Nikki Singh Counsel for Opposite Party :- Govt.Advocate,Vineet Kumar Mishra Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after two weeks.
Order Date :- 20.11.2015
A.
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