Shyam Sundar Tiwari S/O Sheetla ... vs State Of U.P. Thru Secy. Basic ...
2015 Latest Caselaw 4384 ALL

Citation : 2015 Latest Caselaw 4384 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Shyam Sundar Tiwari S/O Sheetla ... vs State Of U.P. Thru Secy. Basic ... on 20 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3114 of 2009
 

 
Petitioner :- Shyam Sundar Tiwari S/O Sheetla Prasad Tiwari
 
Respondent :- State Of U.P. Thru Secy. Basic Education & Others
 
Counsel for Petitioner :- G.C. Verma,G S Maurya
 
Counsel for Respondent :- C.S.C.,Akhilesh Padney,J.B.S. Rathore,Jogendra Nath Verma,Kailash Chandra,S.P.Shukla,U.S. Sahai
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 119558 of 2015)

This is an application for recall of the order dated 4.11.2015 passed by Hon'ble Ritu Raj Awasthi,J.

List this case before appropriate Court at an early date.

It has been informed that now in place of Jogendra Nath Verma, Advocate, Sri J.B.S.Rathore, Advocate is appearing on behalf of B.S.A.Sultanpur.

Office is directed to print the name of Sri J.B.S.Rathore as counsel for the B.S.A. Sultanpur after deleting the name of Sri Yogendra Nath Verma, Advocate from the record.

Order Date :- 20.11.2015

Arvind