Pooja Singh And Another vs State Of U.P.Thru ...
2015 Latest Caselaw 4383 ALL

Citation : 2015 Latest Caselaw 4383 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Pooja Singh And Another vs State Of U.P.Thru ... on 20 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 376 of 2015
 

 
Petitioner :- Pooja Singh And Another
 
Respondent :- State Of U.P.Thru Prin.Secy.Deptt.Of Home Lko.And Ors.
 
Counsel for Petitioner :- G.M.Kamil,Ravindra Kumar Rana
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner prays for and is granted one week time to provide the law on the point of maintainability of this habeas corpus petition.

List immediately thereafter.

Order Date :- 20.11.2015

Download the LatestLaws.com Mobile App