Rakesh vs State Of U.P.
2015 Latest Caselaw 4380 ALL

Citation : 2015 Latest Caselaw 4380 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Rakesh vs State Of U.P. on 20 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4542 of 2013
 

 
Applicant :- Rakesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amrendra Singh,Armendra Pratap Singh,Manjusha Kapil
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Case called out. No one is present on behalf of the applicant.

List in the next cause list.

Order Date :- 20.11.2015

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