Kamlesh ( Short Term Bail ) vs State Of U.P.
2015 Latest Caselaw 4376 ALL

Citation : 2015 Latest Caselaw 4376 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Kamlesh ( Short Term Bail ) vs State Of U.P. on 20 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10528 of 2015
 

 
Applicant :- Kamlesh ( Short Term Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ms. Ambica Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant submits that this is fourth bail application of the applicant.

List with previous papers before the appropriate bench at an early date.

Order Date :- 20.11.2015

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