Hariom & Another vs State Of U.P. & 2 Others
2015 Latest Caselaw 4375 ALL

Citation : 2015 Latest Caselaw 4375 ALL
Judgement Date : 20 November, 2015

Allahabad High Court

Hariom & Another vs State Of U.P. & 2 Others on 20 November, 2015

Bench: Vikram Nath, Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 
(Crl. Misc. Time of Extension Application No. 390783 of 2015)
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 26140 of 2015
 

 
Petitioner :- Hariom & Another
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Ashutosh Upadhyay
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Amar Singh Chauhan,J.

The reasons given for enlargement of time are accepted. The time granted in the order dated 30.10.2015 to surrender before the court below is extended for a further period of ten days from today.

The application is, accordingly, disposed of.

Order Date :- 20.11.2015

Download the LatestLaws.com Mobile App