Raj Karan Singh vs Indian Telephone Industries Rae ...
2015 Latest Caselaw 4351 ALL

Citation : 2015 Latest Caselaw 4351 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Raj Karan Singh vs Indian Telephone Industries Rae ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8401 of 1991
 

 
Petitioner :- Raj Karan Singh
 
Respondent :- Indian Telephone Industries Rae Bareli & Others
 
Counsel for Petitioner :- H G S Parihar,Mratunjay Singh,Rajesh Kumar Singh,Rakesh Bajpai,V.R.Singh
 
Counsel for Respondent :- C.S.C.,K Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri K.Chandra, learned Counsel for the opposite parties, case is adjourned.

List again.

Order Date :- 19.11.2015

Arvind

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