Suresh Verma (S.D.) vs State Of U.P.
2015 Latest Caselaw 4340 ALL

Citation : 2015 Latest Caselaw 4340 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Suresh Verma (S.D.) vs State Of U.P. on 19 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9760 of 2015
 

 
Applicant :- Suresh Verma (S.D.)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gulam Mustafa
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 19.11.2015

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