Jageshwar Singh vs State Of U.P. Through The ...
2015 Latest Caselaw 4339 ALL

Citation : 2015 Latest Caselaw 4339 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Jageshwar Singh vs State Of U.P. Through The ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2115 of 2010
 

 
Petitioner :- Jageshwar Singh
 
Respondent :- State Of U.P. Through The Secretary Forest Lucknow
 
Counsel for Petitioner :- Ramesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted two weeks' time for filing Rejoinder Affidavit.

Order Date :- 19.11.2015

Arvind

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