Surya Bhan Singh vs Zila Basic Shiksha Adhikari
2015 Latest Caselaw 4338 ALL

Citation : 2015 Latest Caselaw 4338 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Surya Bhan Singh vs Zila Basic Shiksha Adhikari on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7062 of 1997
 

 
Petitioner :- Surya Bhan Singh
 
Respondent :- Zila Basic Shiksha Adhikari
 
Counsel for Petitioner :- Y.S.Lohit,A.K.Singh,Atulesh Kumar Singh,Vinod Kumar Singh
 
Counsel for Respondent :- S.B.Pandey,C.B.Singh Nishad,Pt.S. Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for listing.

Counsel for the petitioner states that the pleadings have already been exchanged and the case is ripe for hearing.

Accordingly, list this case for hearing within two month.

Application stands disposed of finally.

Order Date :- 19.11.2015

MH/-

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