Madhav Singh vs Chairman Nagar Panchayat ...
2015 Latest Caselaw 4336 ALL

Citation : 2015 Latest Caselaw 4336 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Madhav Singh vs Chairman Nagar Panchayat ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3508 of 2000
 

 
Petitioner :- Madhav Singh
 
Respondent :- Chairman Nagar Panchayat Mankapur Gonda And 3 Ors.
 
Counsel for Petitioner :- Sapna Verma,S.C.Kashish
 
Counsel for Respondent :- C.S.C.,Karunakar Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List is being revised.

None responds on behalf of the applicant to press the application.

Application is rejected.

Order Date :- 19.11.2015

Arvind

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