Citation : 2015 Latest Caselaw 4335 ALL
Judgement Date : 19 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- REVIEW PETITION No. - 313 of 2015 Petitioner :- Dr.(Mrs.) Sapna Lal Verma 3848(S/S)2015 Respondent :- Arima Risal Singh And Ors. Counsel for Petitioner :- Sandeep Dixit Counsel for Respondent :- B.K.Singh,Raj Kr Singh Suryvanshi Hon'ble Dr. Devendra Kumar Arora,J.
As Sri Sandeep Dixit, learned Counsel for the petitioner is busy in some other Court, case is adjourned.
List again.
Order Date :- 19.11.2015
Arvind
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