Tribhuwan Nath Mishra & Another vs Committee Of Management & Others
2015 Latest Caselaw 4334 ALL

Citation : 2015 Latest Caselaw 4334 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Tribhuwan Nath Mishra & Another vs Committee Of Management & Others on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2917 of 1995
 

 
Petitioner :- Tribhuwan Nath Mishra & Another
 
Respondent :- Committee Of Management & Others
 
Counsel for Petitioner :- H.G.S.Parihar,Shiv Chandra Mishra
 
Counsel for Respondent :- C.S.C.,M. Afzal,Nagendra B.Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri H.G.S.Parihar, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 19.11.2015

Arvind

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