Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Madhuranjan Singh S/O Late ... vs State Of U.P. Thru Prin. Secretary ...
2015 Latest Caselaw 4333 ALL

Citation : 2015 Latest Caselaw 4333 ALL
Judgement Date : 19 November, 2015

Allahabad High Court
Madhuranjan Singh S/O Late ... vs State Of U.P. Thru Prin. Secretary ... on 19 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7770 of 2008
 

 
Petitioner :- Madhuranjan Singh S/O Late Dasrath Singh
 
Respondent :- State Of U.P. Thru Prin. Secretary Home & 3 Ors.
 
Counsel for Petitioner :- I.M. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counsel for the petitioner has placed before the court the judgment and order dated 19.11.2009 passed in Special Appeal No. 805/09 and submitted that petitioner's case is clearly covered by the said judgment.

Addl.Chief Standing Counsel prays for and is granted two days time to examine the judgment and seek instructions as to whether the order of Special Appeal has been challenged before the Apex Court or not.

List on 24.11.2015.

Order Date :- 19.11.2015

MH/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter