Pinku vs State Of U.P.
2015 Latest Caselaw 4332 ALL

Citation : 2015 Latest Caselaw 4332 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Pinku vs State Of U.P. on 19 November, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1355 of 2015
 

 
Appellant :- Pinku
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajeet Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

This is an application for condonation of delay in filing the appeal.

Issue notice to the respondent returnable at an early date.

List in the week commencing 21.12.2015.

Order Date :- 19.11.2015

kvg/-

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