Vindresh vs State Of U.P. Thu. Principal ...
2015 Latest Caselaw 4331 ALL

Citation : 2015 Latest Caselaw 4331 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Vindresh vs State Of U.P. Thu. Principal ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8040 of 2009
 

 
Petitioner :- Vindresh
 
Respondent :- State Of U.P. Thu. Principal Secretary In The Department Of
 
Counsel for Petitioner :- A.P. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, two weeks time is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 19.11.2015

MH/-

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