Citation : 2015 Latest Caselaw 4328 ALL
Judgement Date : 19 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- U/S 378 CR.P.C. No. - 195 of 2015 Applicant :- Union Of India Thru. Superintendent (Preventive) Opposite Party :- Dharampal Counsel for Applicant :- Ishan Baghel,Sajeet Kumar Singh Hon'ble Bachchoo Lal,J.
Summon the lower court's record within four weeks.
List after receipt of the lower court's record.
Order Date :- 19.11.2015
A.
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