Anil Kumar Tiwari vs Chairman Baroda U.P.Gramin Bank,
2015 Latest Caselaw 4327 ALL

Citation : 2015 Latest Caselaw 4327 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Anil Kumar Tiwari vs Chairman Baroda U.P.Gramin Bank, on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3467 of 2009
 

 
Petitioner :- Anil Kumar Tiwari
 
Respondent :- Chairman Baroda U.P.Gramin Bank,
 
Counsel for Petitioner :- U.C Mishra
 
Counsel for Respondent :- Vinay Shanker
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri U.C.Mishra, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 19.11.2015

Arvind

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