Vijai Kumar {N-State} vs Institutre Of Entrepreneurship ...
2015 Latest Caselaw 4326 ALL

Citation : 2015 Latest Caselaw 4326 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Vijai Kumar {N-State} vs Institutre Of Entrepreneurship ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 11166 of 1990
 

 
Petitioner :- Vijai Kumar {N-State}
 
Respondent :- Institutre Of Entrepreneurship Development And Others
 
Counsel for Petitioner :- Kapil Dev,Ashwani Kumar,Dr.Sheelendra Kumar,I H Farooqui,Sunil Sharma
 
Counsel for Respondent :- A P Singh Gaur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri H.P.Srivastava, Advocate filed Vakalatnama on behalf of the opposite parties on 12.10.2015, but his name has not been shown in the cause list.

On the request of Sri H.P.Srivastava, learned Counsel for the opposite parties, put up tomorrow i.e. 20.11.2015.

Office is directed to print the name of Sri H.P.Srivastava as counsel for the opposite parties when the case is next listed.

Order Date :- 19.11.2015

Arvind

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