Rajesh Kumar vs State Of U.P.
2015 Latest Caselaw 4325 ALL

Citation : 2015 Latest Caselaw 4325 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Rajesh Kumar vs State Of U.P. on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1103 of 1996
 

 
Petitioner :- Rajesh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- S.C.Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 109871 of 2015)

This is an application for recall of order dated 7.5.2013 passed by Hon'ble Shabihul Hashain, J.

List this case before appropriate Court.

Order Date :- 19.11.2015

Arvind

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