State Of U.P. vs Jawahar Lal & Another
2015 Latest Caselaw 4322 ALL

Citation : 2015 Latest Caselaw 4322 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

State Of U.P. vs Jawahar Lal & Another on 19 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. DEFECTIVE No. - 192 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Jawahar Lal & Another
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Issue notice to the opposite parties on the delay condonation application.

List after service of notice upon the opposite parties.

Order Date :- 19.11.2015

Download the LatestLaws.com Mobile App