Balwan Singh vs State Of U.P. & 3 Ors.
2015 Latest Caselaw 4321 ALL

Citation : 2015 Latest Caselaw 4321 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Balwan Singh vs State Of U.P. & 3 Ors. on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8459 of 2007
 

 
Petitioner :- Balwan Singh
 
Respondent :- State Of U.P. & 3 Ors.
 
Counsel for Petitioner :- S.K. Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counsel for the petitioner has taken steps.

Registry is directed to proceed within a week after verification.

List in the next month. Interim order is extended till the next date of listing.

Order Date :- 19.11.2015

MH/-

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