Aziz Khan vs U.P.Power Corporation Lucknow ...
2015 Latest Caselaw 4317 ALL

Citation : 2015 Latest Caselaw 4317 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Aziz Khan vs U.P.Power Corporation Lucknow ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6714 of 2002
 

 
Petitioner :- Aziz Khan
 
Respondent :- U.P.Power Corporation Lucknow Through M.D./Chairman
 
Counsel for Petitioner :- A.M.Tripathi,Anurag Shukla,G.K.Pandey,Manish Kumar,R R Pandey,R.K.Pandey
 
Counsel for Respondent :- N.K.Pandey,Sanchit S. Asthana,Sandeep Dixit,Upendra Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Anurag Shukla, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 19.11.2015

Arvind

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