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Smt. Paggo Thru Her Father Ambika ... vs Pawan Kumar And Ors.
2015 Latest Caselaw 4316 ALL

Citation : 2015 Latest Caselaw 4316 ALL
Judgement Date : 19 November, 2015

Allahabad High Court
Smt. Paggo Thru Her Father Ambika ... vs Pawan Kumar And Ors. on 19 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 287 of 2015
 

 
Petitioner :- Smt. Paggo Thru Her Father Ambika Prasad
 
Respondent :- Pawan Kumar And Ors.
 
Counsel for Petitioner :- Sheikh Mohd.Ali
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Office report shows that the notice upon opposite party no. 1 has been personally served but no one is present on behalf of the opposite party no.1 inspite of the personal service .

List on 17.12.2015.

Learned A.G.A is directed to produce the detenue on the next date of listing.

Order Date :- 19.11.2015

A.

 

 

 
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