Ram Kishun vs Ziladhikari Pratapgarh
2015 Latest Caselaw 4314 ALL

Citation : 2015 Latest Caselaw 4314 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Ram Kishun vs Ziladhikari Pratapgarh on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1709 of 1998
 

 
Petitioner :- Ram Kishun
 
Respondent :- Ziladhikari Pratapgarh
 
Counsel for Petitioner :- Dr.G.P.Tripathi,Anu Pratap Singh,Smt. Bulbul Godiyal
 
Counsel for Respondent :- C.S.C.,D.S. Tewari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed that Sri Anu Pratap Singh is busy in some other court, case is adjourned.

List again.

Order Date :- 19.11.2015

Arvind

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