Ram Prasad Jaiswal S/O Late Bhairo ... vs State Of U.P. Thru Principal ...
2015 Latest Caselaw 4312 ALL

Citation : 2015 Latest Caselaw 4312 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Ram Prasad Jaiswal S/O Late Bhairo ... vs State Of U.P. Thru Principal ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1924 of 2010
 

 
Petitioner :- Ram Prasad Jaiswal S/O Late Bhairo Prasad
 
Respondent :- State Of U.P. Thru Principal Secretary Irrigation Dept.
 
Counsel for Petitioner :- Surya Kant Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Surya Kant Singh, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 19.11.2015

Arvind

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