Mool Chandra Tripathi vs State Of U.P. & Another
2015 Latest Caselaw 4305 ALL

Citation : 2015 Latest Caselaw 4305 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Mool Chandra Tripathi vs State Of U.P. & Another on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2847 of 1996
 

 
Petitioner :- Mool Chandra Tripathi
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- M.M.Asthana
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List is being revised.

None responds on behalf of the applicant to press the application.

Application is rejected.

Order Date :- 19.11.2015

Arvind

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