Prem Chandra Shukla vs State Of U.P.Through Director Of ...
2015 Latest Caselaw 4304 ALL

Citation : 2015 Latest Caselaw 4304 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Prem Chandra Shukla vs State Of U.P.Through Director Of ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2672 of 1997
 

 
Petitioner :- Prem Chandra Shukla
 
Respondent :- State Of U.P.Through Director Of Education
 
Counsel for Petitioner :- Pankaj Kumar Singh,G.P.Misra,Ravi Singh,Sachindra Pratap Singh,Satish Chandra Kashish
 
Counsel for Respondent :- C.S.C.,I.D.Shukla,Nagendra B.Singh,S.K.Mehrotra,Santosh Kr.Tripathi,Vindhyawasini Kumar,W.U.Ahmad
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for listing.

Counsel for the petitioner states that the pleadings have already been exchanged and the case is ripe for hearing.

Accordingly, list this case for hearing within two month.

Application stands disposed of finally.

Order Date :- 19.11.2015

MH/-

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