Ramesh Chandra Singh vs D.I.O.S.Ambedkar Nagar
2015 Latest Caselaw 4301 ALL

Citation : 2015 Latest Caselaw 4301 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Ramesh Chandra Singh vs D.I.O.S.Ambedkar Nagar on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3018 of 2000
 

 
Petitioner :- Ramesh Chandra Singh
 
Respondent :- D.I.O.S.Ambedkar Nagar
 
Counsel for Petitioner :- Y.S.Lohit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the reqeust of Sri Y.S.Lohit, learned Counsel for the petitioner two weeks' time is granted for filing Rejoinder Affidavit.

Order Date :- 19.11.2015

Arvind

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