Santosh Kumar Aged About 18 Years, ... vs State Of U.P. Through Secretary, ...
2015 Latest Caselaw 4299 ALL

Citation : 2015 Latest Caselaw 4299 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Santosh Kumar Aged About 18 Years, ... vs State Of U.P. Through Secretary, ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5369 of 2008
 

 
Petitioner :- Santosh Kumar Aged About 18 Years, S/O Late Pati Ram, R/O Mo
 
Respondent :- State Of U.P. Through Secretary, Home Civil Secretariate Luc
 
Counsel for Petitioner :- Vashu Deo Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed list on 4.12.2015.

Order Date :- 19.11.2015

Arvind

Download the LatestLaws.com Mobile App