Jagdish Singh vs Bank Of India Star House C-5 'G' ...
2015 Latest Caselaw 4296 ALL

Citation : 2015 Latest Caselaw 4296 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Jagdish Singh vs Bank Of India Star House C-5 'G' ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7302 of 2010
 

 
Petitioner :- Jagdish Singh
 
Respondent :- Bank Of India Star House C-5 'G' Block Bandra Kurla Mumbai
 
Counsel for Petitioner :- A.P.Singh
 
Counsel for Respondent :- Lalit Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Petitioner has moved the instant application for disposal of the writ petition and it has been stated that pleadings have been exchanged and the case is ripe for hearing.

List in the next month for hearing.

Order Date :- 19.11.2015

MH/-

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