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Union Of India Thru. ... vs Chandra Kuwar
2015 Latest Caselaw 4294 ALL

Citation : 2015 Latest Caselaw 4294 ALL
Judgement Date : 19 November, 2015

Allahabad High Court
Union Of India Thru. ... vs Chandra Kuwar on 19 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 194 of 2015
 

 
Applicant :- Union Of India Thru. Superintendent (Preventive)
 
Opposite Party :- Chandra Kuwar
 
Counsel for Applicant :- Ishan Baghel,Sajeet Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Summon the lower court's record within four weeks.

List after receipt of the lower court's record.

Order Date :- 19.11.2015

A.

 

 

 
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